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State of Gujarat - Section

Section 89 in Gujarat State Council for Physiotherapy Rules, 2013

89. Attendance.

(1)The Registrar and other employees of the Council shall attend the office at the hours prescribed by the State Government for Government offices and at other times when considered necessary.
(2)The Registrar shall not absent himself from duties without permission of the President. The other employees of the Council shall not be absent from their duties without permission of the Registrar.