Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] Union of India - Subsection Section 66(2)(a) in THE UTTAR PRADESH REORGANISATION ACT, 2000 (a)regarding the division of the interests and shares of existing State of Uttar Pradesh in the Company among the successor States;