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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(c) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

(c)If no candidates are forthcoming, then, the president shall arrange for the conduct of election at the next meeting, which shall be convened within fifteen days.