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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Sandeep Modgil vs . State Of H.P. on 28 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Sandeep Modgil Vs. State of H.P. .

Cr.MMO No. 1000 of 2022 28.10.2022 Present: Mr. Dheeraj K. Vashisht, Advocate, for the petitioner.

Mr. Narender Thakur, Deputy Advocate General, for respondent No.1-State.

Mr. Kirti Singh Thakur, Advocate, for respondent No.2 Notice. Mr. Narender Thakur, learned Deputy Advocate General and Mr. Kirti Singh Thakur, learned counsel, appear and waive service of notice on behalf of respondents No. 1 and 2, respectively.

List for consideration on 04.11.2022. Respondent No.1 may file its reply on or before the next date of hearing, if so advised.

( Satyen Vaidya ) Judge 28th October, 2022 (sushma) ::: Downloaded on - 28/10/2022 20:35:34 :::CIS