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[Cites 0, Cited by 0] [Section 349] [Entire Act]

Union of India - Subsection

Section 349(xix) in Rules of Procedure and Conduct of Business in Lok Sabha

(xix)shall not place one's hat/cap on the desk in the House, bring boards in the Chamber for keeping files or for writing purposes, smoke or enter the House with the coat hanging on the arms;