Madhya Pradesh High Court
Vivek Jain vs The State Of Madhya Pradesh on 27 June, 2016
27.6.2016 Due to paucity of time, the following matters could not be taken up. The same are adjourned as under :
Serial Number Next date of listing 20,21,23,26,28,29,30,32,38,40, 04/07/16 41,42,43,44,45,49,50.
51,52,54,56,59,60,61,63,67,68, 05/07/16 69,70,71,72,76,77,78.
79,81,82,83,85,86,87,88,89,90, 07/07/16 91,92,93,94,95,96,97.
98,99,100,101,102,104,105,106, 08/07/16 107,108,111,112,113,115,116.
117,118,119,120,121,122,123, 124,127,130,132,133,138,140, After four weeks 141,142,144,145,146,147,149,
150.
Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE