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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2) in West Bengal Societies Registration Act, 1961

(2)There shall be paid to the Registrar, for the registration of a society under this Act, [such fee not exceeding one hundred and fifty rupees] [Substituted by West Bengal Act No. 31 of 1984, dated 12.11.1984.] as the State Government may from time to time direct.