Supreme Court - Daily Orders
Pankiraj And Ors. vs V.Devadoss And Anr. on 28 August, 2014
ITEM NO.11 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 3521-3522/2010
PANKIRAJ & ORS. Appellant(s)
VERSUS
V.DEVADOSS & ANR. Respondent(s)
Date : 28/08/2014 These appeals were called on for hearing today.
For Appellant(s) Mr.Danish Zubair Khan,adv.
Mr. Sumit Kumar ,Adv.
For Respondent(s)
Mr. M. A. Krishna Moorthy ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Ld.counsel counsel for the petitioners has filed an application to bring on record the lrs. of the deceased respondent No.2 and the same is defective. Ld.counsel shall rectify the defects whatever have been found in the said application within a period of two weeks.
List again on 14.11.2014.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.08.30 13:05:10 IST Reason: