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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(3)(ii) in The Karnataka State Universities Act, 2000

(ii)to issue notices convening the meetings of the syndicate, Academic Council or the Faculties, the Board of Studies, and of any authority of the University and to keep minutes of all such meetings;