Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(3) in West Bengal Unorganised Sector Workers Welfare Act, 2007 (3)Any person who is required to produce any document or to furnish any information required by an Inspector under sub-section (2), shall be bound to do so.
