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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Bihar - Subsection

Section 68(1)(iii) in The Bihar Motor Vehicles Rules, 1992

(iii)Power to renew or reject the application for renewal of any of the permit mentioned in clause (i) of the countersignature mentioned in clause (ii) of this sub-rule.