Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Article 87] [Constitution] Constitution Subarticle Article 87(2) in Constitution of India (2)Provision shall be made by rules regulating the procedure of either House for the allotment of time for discussion of the matters referred to in such address.