Punjab-Haryana High Court
State Of Haryana And Another vs Jodha Ram And Others on 23 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.4787 of 2010 (O&M)
(L.A.C. No.140 of 2006)
State of Haryana and another
...Appellants
Versus
Jodha Ram and others
...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. H.S. Hooda, Advocate General, Haryana with
Mr. Ashish Gupta, Assistant Advocate General, Haryana.
Mr. Rajinder Goyal, Advocate for the land owners.
Mr. D.V. Sharma, Senior Advocate with
Ms. Shivani Sharma, Advocate for HUDA.
*****
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2218 of 2007, titled as Smt. Maya Vs. State of Haryana and others.
23.01.2012 (RAJESH BINDAL) neetu JUDGE