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[Cites 1, Cited by 76]

Punjab-Haryana High Court

State Of Haryana And Another vs Jodha Ram And Others on 23 January, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                   R.F.A. No.4787 of 2010 (O&M)
                                   (L.A.C. No.140 of 2006)


State of Haryana and another
                                                   ...Appellants


                          Versus


Jodha Ram and others
                                                    ...Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.

Present: Mr. H.S. Hooda, Advocate General, Haryana with
         Mr. Ashish Gupta, Assistant Advocate General, Haryana.

         Mr. Rajinder Goyal, Advocate for the land owners.

         Mr. D.V. Sharma, Senior Advocate with
         Ms. Shivani Sharma, Advocate for HUDA.

                 *****

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2218 of 2007, titled as Smt. Maya Vs. State of Haryana and others.




23.01.2012                                  (RAJESH BINDAL)
neetu                                           JUDGE