Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Punjab - Subsection Section 373(b) in The Punjab Municipal Act, 1999 (b)to put up a verandah, balcony, arch, connecting passage, sun shade, weather frame, canopy, lawning or other such structure or things projecting from any storey over or across any street or portion thereof :
