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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(1) in Gujarat Elementary Education Rules, 2010

(1)There shall be two type of school inspections
(a)Administrative and Financial Inspection
(b)Academic Evaluation.Administrative and Financial Inspection shall be carried out by Director or an Officer authorized by him, while the Academic Evaluation shall be entrusted to Academic persons.