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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(48) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(48)to do all such other acts and things as may be necessary for, or incidental or conducive to, the attainment of all or any of its objects;