Section 25 in The Bihar Co-operative Societies Rules, 1959
25. Disabilities of members.
- A member shall be disqualified for elections as a representative of the society for any purpose if he suffers from any of the disqualification for election as a member of the Managing Committee prescribed in Rule 23 and a member shall cease to be a representative of the society if, subsequent to his election as such, he becomes subject to any of the disqualifications prescribed in Rule 24.
