Section 10CA(8)(b) in Income Tax Rules, 1962

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Union of India - Subsection

Section 10CA(8)(b) in Income Tax Rules, 1962

(b)"the sixty-fifth percentile" of a dataset, having values arranged in an ascending order, shall be the lowest value in the dataset such that at least sixty five per cent of the values included in the dataset are equal to or less than such value:

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Union of India - Subsection

Section 10CA(8)(b) in Income Tax Rules, 1962