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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(1)(b) in The U.P. Co-operative Societies Act, 1965

(b)[* * *] [Clause (b) Omitted by U.P. Act No. 17 of 1994 (w.e.f. 28-5-94) ]