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[Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act]

State of Uttar Pradesh - Subsection

Section 265(1)(c) in The U.P. Municipalities Act, 1916

(c)exposes any article for sale, whether upon a stall or booth or in any other manner, so as to cause obstruction in any street; or