Section 37(2)(iv) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(iv) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(iv)the authority competent to grant leave shall suo moto issue order granting cash equivalent of earned leave at credit on the date of retirement; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 37(2)(iv) in Jammu and Kashmir Civil Services (Leave) Rules, 1979