Section 234(b) in Tamil Nadu District Municipalities Act, 1920
(b)trim or prune any hedges bordering on the said street so that they may not exceed such height from the level of the adjoining roadway as the [executive authority] [These words were substituted for the word 'chairman' by section 17(1) of the Madras District Municipalities (Amendment) Act 1933 (Madras Act XV of 1933).] may determine; or