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Union of India - Section

Section 19 in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

19. System Recording Instruments.

- Recording instruments including Data Acquisition System/Disturbance Recorder/Event Logging Facilities/Fault Locator (including time synchronization equipment) shall be provided by all Participating Entities and shall always be kept in working condition in the Indian grid and transmission system of the neighbouring country for recording of dynamic performance of the system.