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[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(8)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)depending on the season, the Person-in-charge shall have the discretion to alter the time for distribution of food;