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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(2)For the purpose of sub-section (1), the Central Selection Board may require a candidate to comply with all or any of the requirements enumerated in sub-section (1) of section 6.