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State of Tripura - Section

Section 228 in Tripura Excise Rules, 1962

228.

Bottles shall be packed as soon as a bottling operation is finished. Each package shall contain a dozen or a multiple of a dozen of quart, pints or nips, and the bottles in each package shall be of uniform size. The Excise Officer-in-charge shall satisfy himself that the proper number of bottles are placed in each case and shall see that the packed cases are closed at once and fastened.Explanation. - (a) 'Quart' means a bottle containing not less than 597 ml. but not more than 758 ml. of liquor.
(b)'pint' means a bottle containing not less than 299 ml. but not more than 397 ml. of liquor, and
(c)'nip' means a bottle containing not less than 170 ml. but not more than 189 ml. liquor.