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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(3)Trade, marketing and industries: National and international trade, export import (EXIM) policy, certification, demand and supply, developing sound marketing and pricing strategies, cottage and small industries for rural development; supply of raw material to industries; patenting and traditional knowledge issues, conventions related to non-timber forest products.