Section 132(c) in Police Regulations, Bengal , 1943
(c)Every Circle Inspector has been appointed to perform in the subdivision or circle to which he is posted as an Inspector, all the duties of a District Superintendent under sub-sections (3) and (4) of section 30 of that Act, subject to the limitation that, whenever possible, he sh ill obtain the order of a superior officer in the matter.(ii)Action to be taken before the assembly or procession is held.
