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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(m) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(m)"principal market yard" means any enclosure, building or locality within the [market area] [Substituted for "market proper" by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 2(g).] declared to be a principal market yard under section 4