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[Cites 0, Cited by 0] [Section 100(5)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(5)(j) in Maharashtra Public Universities Act, 2016

(j)exercise general supervision over the work of the technical staff of the university, and in particular, ensure that essential records and data are maintained up-to-date and that the rejected tenders are retained for a reasonable period ;