Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 2 vs Shree Gayatri Associates on 1 March, 2019
Bench: A.K. Sikri, Sanjay Kishan Kaul
ITEM NO.21 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4354/2019
(Arising out of impugned final judgment and order dated 03-04-2018
in ITA No. 270/2018 passed by the High Court Of Gujarat At
Ahmedabad)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 Petitioner(s)
VERSUS
SHREE GAYATRI ASSOCIATES Respondent(s)
(FOR ADMISSION and I.R. and IA No.31941/2019-CONDONATION OF DELAY
IN FILING )
Date : 01-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. V. Shekhar, Sr. Adv.
Mr. Manish Pushkarna, Adv.
Ms. Rachana Srivastava, Adv.
Mr. Shashank Shekhar, Adv.
Mr. Prithviraj Singh, Adv.
Mr. Shakti Pandey, Adv.
Ms. Sheetal Rajput, Adv.
Ms. Umme Salma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, stand disposed of.
Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.03.02(SUSHIL KUMAR RAKHEJA) 10:15:24 IST Reason: (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER