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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 2 vs Shree Gayatri Associates on 1 March, 2019

Bench: A.K. Sikri, Sanjay Kishan Kaul

     ITEM NO.21                              COURT NO.2                 SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4354/2019

     (Arising out of impugned final judgment and order dated 03-04-2018
     in ITA No. 270/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     PRINCIPAL COMMISSIONER OF INCOME TAX 2                              Petitioner(s)

                                                    VERSUS

     SHREE GAYATRI ASSOCIATES                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.31941/2019-CONDONATION OF DELAY
     IN FILING )

     Date : 01-03-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                 Mr. V. Shekhar, Sr. Adv.
                                       Mr. Manish Pushkarna, Adv.
                                       Ms. Rachana Srivastava, Adv.
                                       Mr. Shashank Shekhar, Adv.
                                       Mr. Prithviraj Singh, Adv.
                                       Mr. Shakti Pandey, Adv.
                                       Ms. Sheetal Rajput, Adv.
                                       Ms. Umme Salma, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending applications, if any, stand disposed of.

Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.03.02

(SUSHIL KUMAR RAKHEJA) 10:15:24 IST Reason: (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER