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[Cites 0, Cited by 1] [Section 217(1)] [Section 217] [Entire Act]

Union of India - Subsection

Section 217(1)(d) in The Companies Act, 1956

(d)[material changes and commitments, if any, affecting the financial position of the company which have occurred between the end of the financial year of the company to which the balance sheet relates and the date of the report;] [ Inserted by Act 65 of 1960, Section 65 (w.e.f. 28.12.1960).]