Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 627] [Entire Act] State of Punjab - Subsection Section 627(3) in Punjab Jail Manual, 1996 (3)No convict shall, unless he is willing to undertake the work, be employed on sinking or cleaning wells or any other form of labours attended with danger.
