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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(5)(vi) in The Punjab Village Common Lands (Regulation) Act, 1961

(vi)lies outside the abadi deh and is used as gitwar, bora, manure pit or house or for cottage industry;