Chattisgarh High Court
State Of Chhattisgarh vs Saroj Yadav And Others 45 Wps/1872/2019 ... on 15 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
ACQA No. 219 of 2019
State Of Chhattisgarh Versus Saroj Yadav And Others
15/03/2019 Shri Subhash Yadav, Dy.G.A. for the State.
Leave has already been granted.
Appeal is admitted for hearing.
Call for the records.
Issue bailable warrant in the sum of Rs.5,000/- to each of the
respondents / accused for their appearance before this Court on
14/05/2019.
List this matter on 14/05/2019.
Sd/- Sd/-
(Manindra Mohan Shrivastava) (Rajani Dubey)
Judge Judge
Deepti