Himachal Pradesh High Court
Sh. Krishan Singh & Ors. vs . Sh. Padam Singh & on 10 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh. Krishan Singh & Ors. vs. Sh. Padam Singh & Anr.
RSA No.7of 2012 10.04.2023 Present: Mr. Ajeet Jaswal, Advocate, for the appellants.
Mr. Lokesh Thakur, Advocate Vice Mr. G.R. Palsra, Advocate, for proposed LRs No. 1(a) to 1(f) and 2(a) to 2(c).
CMP(M) No.1735 of 2022 Learned counsel for proposed LRs. No. 1(a) to 1(f) and 2(a) to 2(c) prays for and is granted two weeks' time to file reply. List thereafter.
( Sushil Kukreja ) Judge 10th April, 2023 (reena) ::: Downloaded on - 10/04/2023 20:47:13 :::CIS