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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(4) in Haryana Vishwakarma Skill University Act, 2016

(4)The Vice-Chancellor shall hold office for a period of three years which may be renewed for not more than one term:Provided that he shall cease to hold the office on attaining the age of 68 years irrespective of the fact that his term has not expired.