Delhi High Court - Orders
My Preferred Transformation And ... vs Faridabad Implements Pvt Ltd on 28 September, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 316/2022 & IAs. 11689/2022 and 11690/2022
MY PREFERRED TRANSFORMATION AND HOSPITALITY
PVT LTD AND ANR ..... Petitioners
Through: Mr. Rajiv Nayar, Sr. Adv. with
Mr. Harsh Kaushik, Mr. Sachin
Akhoury, Ms. Adrija Mishra & Mr.
Saurabh Seth, Advs.
versus
FARIDABAD IMPLEMENTS PVT LTD ..... Respondent
Through: Mr. Simran Mehta and Mr. K.B.
Acharya, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 28.09.2022 IA. 11689/2022
1. Heard the counsel for the parties on this application seeking condonation of delay.
2. Judgment reserved.
3. They shall file a two page note on or before October 6, 2022.
V. KAMESWAR RAO, J SEPTEMBER 28, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:29.09.2022 12:54:43