Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(13) in Srinagar and Jammu Cluster Universities Act, 2016

(13)to endeavour for creation of resources and put the available resources including human and infrastructural assets to optimal utilization so as to become a self-sustaining organisation ; and