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State of West Bengal - Section

Section 16 in The West Bengal Prohibition Of Smoking And Spitting And Protection Of Health Of Non-Smokers And Minors Act, 2001.

16. Power to delegate.

- The State Government may, by notification in Official Gazette, direct that any power exercisable by it under this Act may also be exercised by such officer, subject to such conditions, as may be specified therein.