Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Andhra Pradesh - Subsection Section 117(11) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016 (11)the procedure to be followed for borrowing money or raising money through loans, debentures and bonds and their repayment;
