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Bombay Presidency - Section

Section 89 in The Bombay Provincial Municipal Corporations Act, 1949

89. Municipal Fund where to be expended. - Expenditure by the Corporation out of the Municipal Fund shall, save as otherwise provided by this Act, be made within the City only, but may, by a resolution of the Corporation supported by not less than half the total number of councillors, be made outside the City for any of the purposes of this Act.