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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Goa - Subsection

Section 93(3) in The Goa, Daman and Diu School Education Rules, 1986

(3)If any doubt arises with regard to the application of this rule the same shall be resolved in accordance with the orders issued by the Central Government in respect of its employee.