Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(c) in The Orissa Industrial Housing Rules, 1969 (c)the rent that would have been realised if the house had been let out on [economic] [Substituted vide Orissa Gazette Part-III/24-11-1972.] rent for the period of unauthorised occupation;
