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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(3)(ii) in The Nalanda Open University Act, 1995

(ii)The said Committee shall be known as the University Audit Committee and shall have power, for the purpose of examining the auditor's report to call for explanations from the controlling and disbursing officers and it may-