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Chattisgarh High Court

Bihari Lal Verma vs State Of Chhattisgarh And Ors. 21 ... on 18 June, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                 WPS No. 7494 of 2007
                  Bihari Lal Verma Versus State Of Chhattisgarh And Ors.




18.06.2018

Shri Harshal Chouhan, counsel for the petitioner.

Shri Majid Ali, Dy. Government Advocate for the State. The case is fixed for final argument. The Registry is directed to list the case as early as possible.

Sd/-

Sharad Kumar Gupta Judge kkd