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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2)(d) in Uttarakhand River Valley (Development and Management) Act, 2005

(d)to take assistance of any organization of the Central Government or State Government or any other agency for implementation of its policies and programmes;