Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(3) in Orissa State Bar Council Rules, 1989

(3)Oh the publication of the list in the Official gazette persons whose names appear in the list shall be deemed to have been declared as elected. The Members Of the Bar Council shall be deemed to have been elected on the date of publication of their names in the Official Gazette.