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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Gujarat - Subsection

Section 5B(1) in The Gujarat Police Act, 1951

(1)The Police officer on operational duties in the field viz. Inspector General of Police in a range, Deputy Inspector General of Police, Commissioner of Police, Deputy Commissioner of Police, Assistant Commissioner of Police, Superintendent of Police, Sub-Divisional Police Officer and a police officer posted as an Officer in-charge of the Police Station shall ordinarily have a minimum tenure of two years on such post.