Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(e) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(e)To conduct the visual inspections and regular random checks, the inspection officer may check the propagating material for varietal purity, variety trueness, Health and external quality .If inspection officer observes any discrepancy in the nursery he shall submit digital photographs along with justification.